Section 356(a) in Rajasthan Land Revenue (Land Records) Rules, 1957
(a)Each year the Patwari has to prepare from his Khasra five statements namely, (1) List of boundary and survey marks (2) Kharif crop statement (3) Rabi crop statement (4) Zaid crop statement (5) Area statement. Rules for the preparation mid submission of these statements are contained in part I and for their test by the Inspector in Part II.