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State of Rajasthan - Section

Section 356 in Rajasthan Land Revenue (Land Records) Rules, 1957

356. Khasra Statements.

(a)Each year the Patwari has to prepare from his Khasra five statements namely, (1) List of boundary and survey marks (2) Kharif crop statement (3) Rabi crop statement (4) Zaid crop statement (5) Area statement. Rules for the preparation mid submission of these statements are contained in part I and for their test by the Inspector in Part II.
(b)While testing the Khasra, the inspecting officer should also check such of these statements as are ready at the time of his inspection and his check should be directed to seeing:-
(i)Whether the list of boundary and survey marks is correctly prepared by the Patwaris and properly checked by the Inspector, and whether marks requiring renewal or repairs are duly reported to the Tehsildar.
(ii)Whether area and crop statements are correctly prepared and punctually submitted by Patwaris by Patwaris and whether they are duly checked by the Inspectors.
(iii)Whether the Inspector has seen that the figures are correctly posted and totalled, that these are correctly converted into acres, that the Thukum sokht area is properly shown, and that explanations of fluctuations are intelligently given by Patwaris.