Section 3(1) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995

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State of Madhya Pradesh - Subsection

Section 3(1) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995

(1)Subject to the provisions of these rules, the President, Vice-President and the members of the Panchayat shall be entitled to travel in higher class of bus of Vail as specified in column (4) of the following table and to draw daily allowance at the rate as specified in column (3) of the said table :-Table

SI. No.	Category of members	Rate of daily allowance	Mode of journey
(1)	(2)	(3)	(4)
1	President and Vice-President	Rs. 20/-	First Class Railway or higher class of Bus
2	Member	Rs. 20/-	Second Class of Railway sleeper or higher class of Bus

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State of Madhya Pradesh - Subsection

Section 3(1) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995