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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(3) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

(3)Verification Committee shall send the information regarding verification of certificates, cancellation of application, cases forwarded to Scrutiny Committee every year by 31st December to the State Government, in prescribed FORM-7B.