Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Gujarat - Subsection

Section 56(1) in Kamdhenu University Act, 2009

(1)Subject to the provisions of this Act, the designations, qualifications, method of recruitment, pay and allowances, their powers and duties and other terms and conditions of service of all employees of the University shall be such as may from time to time be prescribed.