Section 24(4) in The North Bengal University Act, 1981
(4)[(a) The Council for undergraduate studies in Medicine and Dentistry shall consist of the following members:-] [[Clause (a) substituted by W.B. Act 8 of 1993, which was earlier as under :-'(a) The Council for undergraduate studies in Medicine shall consist of the following members:-(i)the Vice-Chancellor-Chairman;(ii)the Principal, North Bengal Medical College;(iii)the Heads of the Departments of Teaching, North Bengal Medical College;(iv)five Teachers of North Bengal Medical College and colleges affiliated to the University, if any imparting instruction in Medicine, elected by such Teachers from amongst themselves;(v)one person nominated by the Director of Health Services, West Bengal;(vi)two persons having knowledge in the subject concerned nominated by the Vice-Chancellor.'.]](i)the Vice-Chancellor-Chairman;(ii)the Principal, North Bengal Medical College;(iii)the Principal, North Bengal Dental College;(iv)the Heads of the Departments of Teaching, North Bengal Medical College;(v)the Heads of the Departments of Teaching, North Bengal Dental College;(vi)five Teachers of North Bengal Medical College and Colleges affiliated to the University, if any, imparting instruction in Medicine, elected by such Teachers from amongst themselves;(vii)two Teachers of North Bengal Dental College imparting instruction in Dentistry, elected by such Teachers from amongst themselves;(viii)one person nominated by the Director of Medical Education, West Bengal;(ix)two persons having knowledge in the subject concerned nominated by the Vice-Chancellor.(b)The Council shall have a Secretary to be appointed by the Executive Council.
