Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(4)(iv) in The North Bengal University Act, 1981

(iv)five Teachers of North Bengal Medical College and colleges affiliated to the University, if any imparting instruction in Medicine, elected by such Teachers from amongst themselves;