Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of West Bengal - Subsection Section 42(b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (b)for the conferment of the degree, diploma, or other academic distinction of the University upon the qualified student on the result of such examination.
