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[Cites 0, Cited by 0] [Section 49(6)] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(6)(iii) in First Statutes of the University of Udaipur

(iii)To contact other appropriate institution, agencies and outstanding experts for suggestions as for example Indian Council of Agricultural Research, the appropriate Departments of the State Government and other Colleges and Universities.