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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(6) in First Statutes of the University of Udaipur

(6)The Registrar shall then proceed:-
(i)To invite applications through advertisement;
(ii)To procure suggestions from such members of the staff as deemed fit; and
(iii)To contact other appropriate institution, agencies and outstanding experts for suggestions as for example Indian Council of Agricultural Research, the appropriate Departments of the State Government and other Colleges and Universities.