Madhya Pradesh High Court
Madhya Pradesh Pollution Control Board vs M/S. Cox India Ltd. on 28 October, 2015
MCRC-9062-2010 (MADHYA PRADESH POLL UTION CONTROL BOARD Vs M/S. COX INDIA LTD.) 28- 10-2015 As prayed by the counsel for the applicant, list after 10 days. (J.K. MAHESHWARI) JUDGE