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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(e) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(e)three sets of the printed copies of the notification of the alternations or amendments made in the scheme or DPR as approved by the Authority or the Government, as the case may be.