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[Cites 0, Cited by 0] [Section 21N(5)] [Section 21N] [Entire Act]

State of Bihar - Subsection

Section 21N(5)(a) in The Bihar Co-operative Societies Rules, 1959

(a)Permit any clerical error in the nomination paper in regard to the names or number to be corrected in order to bring them in conformity with the corresponding entries in the final voters list: