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State of Rajasthan - Section

Section 390 in Rajasthan Land Revenue (Land Records) Rules, 1957

390. Register of Calamities.

- The Office Qanungo is required to keep a register of all reports of calamities received from Patwaris. Instructions for its preparation are given in Part III. While examining this register, the inspecting officer has to see:-
(i)Whether the register is correct and up-to-date;
(ii)Whether reports of calamities are promptly made by Patwaris and entered in this register by the Office Qanungo without any delay;
(iii)Whether the original reports are promptly submitted to the Collector and whether copies of report of new outbreak of Rinderpest, Anthrax, Hemorrhagic, Septicemia and Blackquarter are expeditiously sent to the Veterinary Assistant concerned; and
(iv)Whether monthly returns of cattle diseases are punctually submitted to the Collector by the Office Qanungo.