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[Cites 0, Cited by 0] [Section 390] [Entire Act]

State of Rajasthan - Subsection

Section 390(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(iii)Whether the original reports are promptly submitted to the Collector and whether copies of report of new outbreak of Rinderpest, Anthrax, Hemorrhagic, Septicemia and Blackquarter are expeditiously sent to the Veterinary Assistant concerned; and