Securities And Exchange Board Of India - Subsection
Section 61(4) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996
(4)It shall be the duty of every director, officer or employee of the depository, a participant, a beneficial owner, an issuer or its agent to give to the inspecting officer all assistance in connection with the inspection, which the inspecting officer may reasonably require.
