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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Rajasthan - Subsection

Section 66(1)(c) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(c)separate the ballot paper which he deems valid from those which he rejects endorsing on each of the latter the word "Rejected" and ground of rejection.