Section 66(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999
(1)The Returning Officer shall-(a)open the ballot boxes, take out from each box and count ballot papers contained therein, and record their number in a statement;(b)scrutinise the ballot papers taken out of the ballot boxes; and(c)separate the ballot paper which he deems valid from those which he rejects endorsing on each of the latter the word "Rejected" and ground of rejection.
