Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Jharkhand - Subsection Section 140(b) in Bihar Education Code, 1961 (b)In April in each year, every Inspecting Officer should prepare list of institutions in his area, which were not inspected by him stating the reasons for the same.
