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State of Jharkhand - Section

Section 140 in Bihar Education Code, 1961

140. Instructions regarding inspection of offices and institutions by Inspecting Officers.

- It is the responsibility of every Inspecting Officer to see that all offices and institutions under his control are inspected frequently, regularly, and systematically. The following instructions should be followed strictly :-
(a)Every Inspecting Officer should forward a list of institutions inspected by him during the preceding month latest by the 7th of the following month to his superior officer.
(b)In April in each year, every Inspecting Officer should prepare list of institutions in his area, which were not inspected by him stating the reasons for the same.
(c)Such monthly and annual lists should be forwarded to the Director of Public Instruction, Bihar by the Regional Deputy Director of Education who will indicate the frequency of inspection of various institutions by various Inspecting Officers.
(D. P. I's circular no, 3437, dated the 15th July 1957.)Section II - The District Board