Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Andhra Pradesh - Subsection Section 11(1) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008 (1)Every photo identity card issued under sub-section (2) of Section 17 will be in the form prescribed in Form IX.
