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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

11. The photo Identity Card.

(1)Every photo identity card issued under sub-section (2) of Section 17 will be in the form prescribed in Form IX.
(2)The photo identity card will convey a full face image in color, full name of the private security guard, name of the private security agency and the identification number of the individual to whom the photo identity card is issued. The Photo-Identity Card shall have Hologram, Finger Prints and Blood Group of the Security Guard/Supervisor.
(3)The photo-identity card will clearly indicate the individuals position in the agency and the date up to which the photo identity card is valid.
(4)The Photo-Identity Card issued to the private security guard will be returned to the Agency issuing it, once the private security guard is no longer engaged or employed by it.
(5)Any loss or theft of Photo-Identity Card will be immediately brought to the notice of the Agency that issued it.