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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(6)(ii) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(ii)where the number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.