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State of Maharashtra - Section

Section 51 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

51. Linkages of Lift Irrigation Water Users' Associations.

(1)The Lift Irrigation Water Users' Association on Main Canal shall be deemed to be the members of the Canal Level Association.
(2)The Lift Irrigation Water Users'. Association on reservoirs shall be deemed to be the members of Project Level Association.