Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Maharashtra - Subsection Section 51(1) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (1)The Lift Irrigation Water Users' Association on Main Canal shall be deemed to be the members of the Canal Level Association.
