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State of Punjab - Section

Section 6 in The Punjab State Electricity Regulatory Commission Chairperson and Members' Salaries, Allowances and other Terms and Conditions of Service Rules, 2006

6. Transport.

- [Section 89(2)] - (1) Each Member shall be provided with a staff car and a driver. However, if he wishes to use his personal car and driver, he shall be granted an additional allowance of Rupees 5,000/- per month in lieu of the staff car, petrol and the driver.
(2)The Members shall be entitled to use Government vehicles for private purpose on the same analogy as is admissible to the Financial Commissioners of the State of Punjab.