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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in The Punjab State Electricity Regulatory Commission Chairperson and Members' Salaries, Allowances and other Terms and Conditions of Service Rules, 2006

(2)The Members shall be entitled to use Government vehicles for private purpose on the same analogy as is admissible to the Financial Commissioners of the State of Punjab.