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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(2) in The Haryana Sports Council Act, 2016

(2)The Vice-President shall be nominated by the President of the State Sports Council. The Vice-President shall, discharge such duties, as may be entrusted to him by the President and shall preside over the meetings of the Block Sports Council in the absence of the President.