Section 16(2) in The Gujarat Professional Civil Engineers Act, 2006
(2)The register shall include the following particulars, namely:-(a)the full name with date of birth, nationality and residential and professional address of the professional civil engineer;(b)the date on which his name is registered in the register;(c)his qualifications and the date on which he obtained those qualifications and the authority which conferred it; and(d)such further particulars as may be prescribed by rules.
