Section 16 in The Gujarat Professional Civil Engineers Act, 2006
16. Preparation and maintenance of register.
(1)The Council shall, upon its constitution, cause to prepare a register of professional civil engineers in the State and maintain the same in accordance with the provisions of this Act.(2)The register shall include the following particulars, namely:-(a)the full name with date of birth, nationality and residential and professional address of the professional civil engineer;(b)the date on which his name is registered in the register;(c)his qualifications and the date on which he obtained those qualifications and the authority which conferred it; and(d)such further particulars as may be prescribed by rules.
