Section 14(2)(a) in The U.P. Water Management And Regulatory Commission Act, 2008

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State of Uttar Pradesh - Subsection

Section 14(2)(a) in The U.P. Water Management And Regulatory Commission Act, 2008

(a)produce before an officer of tire Commission such books, accounts or other documents relating to any matter concerning water transference, distribution and consumption of water, which may be required by the Commission for the purpose of this Act; and

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State of Uttar Pradesh - Subsection

Section 14(2)(a) in The U.P. Water Management And Regulatory Commission Act, 2008