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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(2) in Kerala Electricity Supply Code, 2005

(2)Any notice under this Code shall be served to the consumer, by registered post/under certificate of posting, by courier or other similar means, delivered by hand to the person residing at consumer's address, affixed at a conspicuous part of such premises in case there is no person to whom the same can with reasonable diligence be delivered.