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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(16) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(16)All the candidates called for Counselling shall produce the specified original documents along with duly attested photocopies and the Convenor of PGECET Admissions shall be entitled to cause verification of all the documents produced by the candidates.
(b)To Fill up category- A seats (80%) in unaided Minority and Non-Minority Institutions who opted for PGECET-AC