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Bombay High Court

M/S. Irb Infrastructure Developers ... vs Mr. Vasantrai Harilal Gohil And Ors on 24 August, 2022

Bench: G.S. Patel, Gauri Godse

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 103 OF 2020

 Irb Surat Dahisar Tollway Ltd. Formerly Known....APPELLANT
 As Irb Surat Dahisar Tollway Pvt. Ltd.
              V/S
 Shri. Vasantrai Harilal Gohil And Ors.     ....RESPONDENT

WITH FIRST APPEAL NO. 187 OF 2021 Vasantrai Harilal Gohil And Anr. ....APPELLANT V/S Irb Infrastructure Developers Ltd. And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 1369 OF 2019 M/s. Irb Infrastructure Developers Ltd. And Ors.....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 148 OF 2020 Mr. Ganesh Nana Sakpal And Ors. ....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT Ms Gulnar Mistry, with Rishir Daulat & Siddharth Nunes, i/b TRD Associates, for the Appellant in FA/1369/2019. Mr Yash Momaya, with Pariket Shah, for the Appellants in FA/148/2020.

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Ms Dimple Vora, i/b Markand Gandi & Co, for the Appellants in FA/187/2021 and Respondents Nos. 1 and 2 in other FA CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 24th August, 2022 P.C. :

S. O. to 26/09/2022 ( at 2.30 pm).
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