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State of Mizoram - Section

Section 14 in Mizoram Liquor (Prohibition and Control) Rules, 2014

14. Distillery, Bonded Warehouse, etc. under joint lock and key of officers and licencee.

- Every distillery, brewery, bottling plant, bonded warehouse or other places of storage shall be under the joint lock and key of the Officer-in-Charge thereof and of the licencee or his authorized agent. The lock used by the Officer-in-Charge shall be a government lock and the key shall remain in his personal custody.