Madhya Pradesh High Court
Texmo Pipes And Product Limited vs Presiding Officer on 20 November, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21679 of 2022 (TEXMO PIPES AND PRODUCT LIMITED Vs PRESIDING OFFICER AND OTHERS) Dated : 20-11-2023 Parties through their counsel.
Learned counsel for the petitioner prays for and is granted two weeks time to file reply to the application for vacating stay.
List the matter after two weeks. IR, if any to continue till the next date of listing.
(MANINDER S. BHATTI) JUDGE mn Signature Not Verified Signed by: MANOJ NAIR Signing time: 11/21/2023 1:37:50 PM