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State of Uttar Pradesh - Section

Section 18 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

18.

(1)The appointment to Croup C post shall be made on the recommendation of the Selection Committee consisting of. The advertisement shall be made in at least two newspapers (One state widely circulated and other locally published one) and names of the candidates shall also be obtained from District Employment Office-
(i)President of the Committee of Management or any other member nominated by the Committee of Management shall be the Chairman of the Selection Committee;
(ii)Head of the Institution;
(iii)District Inspector of Schools or any Officer nominated by him;
(iv)District Employment Officer or any other Officer nominated by him.
(2)The vacancy of such post shall be advertised and shall be published in at last two newspapers having circulation in the area.