Section 18(1)(iii) in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

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State of Uttar Pradesh - Subsection

Section 18(1)(iii) in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

(iii)District Inspector of Schools or any Officer nominated by him;