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[Cites 0, Cited by 0] [Section 32(39)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(39)(a) in Rajasthan General Clauses Act, 1955

(a)as respects any period before the establishment of the Dominion of India. British India together with all territories of Indian Rulers then under the suzerainty of His Majesty, all territories under the suzerainty of such an Indian Rulers and the tribal areas;