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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(39) in Rajasthan General Clauses Act, 1955

(39)"India" shall mean,
(a)as respects any period before the establishment of the Dominion of India. British India together with all territories of Indian Rulers then under the suzerainty of His Majesty, all territories under the suzerainty of such an Indian Rulers and the tribal areas;
(b)as respects any period after the establishment of the Dominion of India and before the commencement of the Constitution, all territories for the being included in that Dominion; and
(c)as respects any period after the 'commencement of the Constitution, all territories for the time being comprised in the territories of India.