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State of Bihar - Section

Section 2 in Co-operative Department Statistical Assistant Cadre Rules, 2009

2. Definition.

- In these Rules, unless otherwise provided in the context: -
(1)"Commission" means the Bihar Staff Selection Commission;
(2)"Appointing Officer" means the Registrar, Cooperative Societies, Bihar;
(3)"Department" means the Cooperative Department;
(4)"Cadre" means group of persons working on identified grades of posts under Section 3(3) for different offices of the Co-operative Department.