Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(4) in Co-operative Department Statistical Assistant Cadre Rules, 2009 (4)"Cadre" means group of persons working on identified grades of posts under Section 3(3) for different offices of the Co-operative Department.
