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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(vii) in Manipur Coaching Institute (Control and Regulation) Act, 2017

(vii)"Registering Authority" means an officer or authority appointed or authorized by the State Government by notification, to -perform the functions and discharge the duties of the registering authority under all or any of the provisions of the Act;