Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Manipur - Section

Section 2 in Manipur Coaching Institute (Control and Regulation) Act, 2017

2. Definitions.

- In this Act unless there is anything repugnant in the subject or context, -
(i)"Appellate Authority" means an officer appointed or dessicated by the State Government. by Notification;
(ii)"coaching institute" means a registered institute, established, run, administered by any person or body of persons, society or registered institute or Trust to provide preparation for competitive examination or academic support to students in secondary and higher secondary levels, for more than 20 students, under section 3 of this Act;
(iii)"curriculum" means the curriculum prescribed by All- India / State Level Competitive Examinations / different Boards or Council;
(iv)"Government" means the State Government of Manipur;
(v)"prescribed" means prescribed by Rules, Regulation and Notifications under this Act;
(vi)"registered coaching institute" means the coaching institute registered under this Act;
(vii)"Registering Authority" means an officer or authority appointed or authorized by the State Government by notification, to -perform the functions and discharge the duties of the registering authority under all or any of the provisions of the Act;
(viii)"registration" means registration made under section 3 of this Act;
(ix)"registration certificate" means registration certificate issued under this Act;
(x)"registration fee" means requisite fee for the registration of coaching institute;
(xi)"registration number" means the registration number given under this Act by the Registering Authority;
(xii)"rules" means the rules made under section 9 of this Act:
(xiii)"student" means students enrolled in coaching institute and
(xiv)"tuition fees" means the amount taken from the enrolled students for academic support by the registered coaching institute, namely admission fees, course fees, examination fee etc.
Chapter - 2 Registration Of Coaching Institute / Syllabus Prescribed By Coaching Institute/ Competitive , Examination / Academic Support / Admission Fees / Registration Fees