Himachal Pradesh High Court
Ajay Kumar vs . Ramesh Chand & Anr. on 9 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Ajay Kumar vs. Ramesh Chand & Anr.
.
RFA No. 227 of 2022.
09.11.2022 Present: Mr. R.L. Chaudhary, Advocate, for the appellant.
Mr. Atharv Sharma, Advocate, for respondent No.1.
Mr. Vinod Thakur, Advocate, for respondent No.2.
r CMP No. 11187 of 2022.
More time sought to file rejoinder. Be filed within four weeks.
List on 21st December, 2022.
(Satyen Vaidya) Judge.
9th November, 2022.
(jai) ::: Downloaded on - 09/11/2022 20:32:55 :::CIS