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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(1)The general body of a Farmers' Organisation shall comprise of all members as specified in sub-section (3) of section 4, sub-section (2) of section 7 and sub-section (2) of section 10 of the Act in respect of the Water Users Association, Distributory Committee and Project Committee, respectively.