Section 60B in Life Insurance Corporation of India (Staff) Regulations, 1960

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- Subject to the provisions of these Regulations the following kinds of leave may be granted to an employee:

(1)Casual Leave

(2)Privilege Leave

(3)Sick Leave

(4)Extraordinary Leave

(5)Maternity Leave

(6)Special Leave

(7)Quarantine Leave

(8)[ Paternity Leave;] [Inserted by Notification No. G.S.R. 415 (E), dated 28.4.2017 (w.e.f. 1.7.1960).]

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