Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60B] [Entire Act] Union of India - Subsection Section 60B(8) in Life Insurance Corporation of India (Staff) Regulations, 1960 (8)[ Paternity Leave;] [Inserted by Notification No. G.S.R. 415 (E), dated 28.4.2017 (w.e.f. 1.7.1960).]
