Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(a) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes (a)No employee shall except with the previous sanction of the University engage directly or indirectly in any trade or business or undertake any other employment;
