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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(1) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(1)The Academic Council shall consist of the following members, namely:-
(a)the Vice-Chancellor of the University;
(b)the Vice-Chancellors of the Andhra University, the Osmania University and Sri Venkateswara University;
(c)the Director of Agriculture;
(d)the Director of Animal Husbandry;
(e)[ the Director of Agricultural Experiment Stations; [Substituted by Act No.50 of 1976.]
(f)the Director of Extension;
(ff)the Dean of the Indian Veterinary Research Institute;]
(g)the Deans of the various Faculties;
(h)the Dean of Student Affairs;
(i)the Heads of Departments of the various Faculties;
(j)the Professors of the University; and
(k)[ the Principals of the University Colleges; [Substituted by Act No.50 of 1976.]
(l)two members of the Board referred to in clauses (e) and (f) of sub-section (2) of section 19;
(m)four persons nominated by the Vice-Chancellor, of whom two shall be from amongst the teachers for such period as may be prescribed.]